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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4) in The Railway Passengers (Cancellation of Ticket and Refund of Fare) Rules, 2015

(4)In case of e-tickets booked through internet (confirmed or RAC), such tickets shall be cancelled on-line or on-line TDR shall be filed within the time limits prescribed under these rules for obtaining refund.