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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in The Copyright Rules, 2013

(2)The Board shall give an opportunity of being heard to the owner of the copyright and the applicant and also, wherever practical to any person claiming any interest the copyright of the work, and shall take such evidence in respect of the application, as it deems fit.