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Supreme Court - Daily Orders

Sudarshan Kumar Bhandari vs Union Of India . on 7 May, 2014

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ITEM NO.23                     COURT NO.10               SECTION XI

              S U P R E M E       C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).11558/2014

(From the judgement and order dated 24/09/2013 in WP No.4798/2005
of The HIGH COURT OF JUDICATURE AT ALLAHABAD, BENCH AT LUCKNOW)

SUDARSHAN KUMAR BHANDARI                                     Petitioner(s)

                    VERSUS

UNION OF INDIA & ORS.                                        Respondent(s)

(With appln(s) for exemption from filing c/c of                   the   impugned
Judgment,exemption from filing O.T. and office report)

Date: 07/05/2014     This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
          HON’BLE MR. JUSTICE RANJAN GOGOI


For Petitioner(s)             Mr.   Dinesh Kumar Garg,Adv.
                              Mr.   Abhishek Garg, Adv.
                              Mr.   Dhananjay Garg, Adv.
                              Mr.   Deepak Mishra, Adv.

For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

The special leave petition is dismissed.

[ Meenakshi ] [ Usha Sharma] Court Master Court Master