Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1a)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1a)(h) in The Bihar (Coal Mining) Area Development Authority Act, 1986

(h)take such steps as may be necessary to prevent the sinking of towns in the Coal Mining Development Area;