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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

(2)[ Where a commodity consists of a number of components and these components are packed in two or more units, for sale as a single commodity, the declaration required to be made under sub-rule (1) shall appear on the main package and such main package shall also carry information about the other accompanying packages ] [Inserted by G.S.R. 50(E), dated 17-1-1992 (w.e.f. 17-1-1992). Earlier it was omitted by G.S.R. 511(E), dated 25-5-1990 (w.e.f 25-5-1990). ][or such declaration may be given on individual packages and intimation to that effect may be given on the main package and if the components are sold as spare parts, all declarations shall be given on each package] [Added by G.S.R. 425(E), dated 17-7-2006 (w.e.f. 13-1-2007).].[* * *] [Sub-Rule (3) omitted by G.S.R 458(E), dated 25-5-1985 (w.e.f. 25-5-1985).]