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[Section 21]
[Entire Act]
State of Maharashtra - Subsection
Section 21(2) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002
| * | Officer-in-Charge | Chairperson. | |
| * | Medical Officer | Member | |
| * | Professional Social Worker | Member | |
| * | One representative from teaching and vocational Instructors | Member | |
| * | Child Welfare Officer Member | Secretary |