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[Cites 0, Cited by 0] [Section 581J(2)] [Section 581J] [Entire Act]

Union of India - Subsection

Section 581J(2)(d) in The Companies (Amendment) Act, 2002

(d)a declaration by two or more directors of the inter- State co- operative society certifying that particulars given in clauses (a) to (c) are correct.