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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of West Bengal - Subsection

Section 85(1) in The West Bengal Housing Industry Regulation Act, 2017

(1)If any difficulty arises in giving effect to the provisions of^this Act, the State Government may, by order, published in the Official Gazette, make such provisions not inconsistent with the provisions of this Act as may appear to be necessary for removing the difficulty.