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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(d) in National Institute of Fashion Technology Statutes, 2020

(d)approve regular appointments and appointments on long term contract for the positions classified as Group 'B' and Group 'C' (Level 9 of the pay matrix and below) or equivalent positions on the recommendations of the Selection Committee constituted for this purpose as per these statutes.