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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Himachal Pradesh - Subsection

Section 22(2)(b) in Himachal Pradesh Co-Operative Societies Act, 1968

(b)the transfer is made to the society or to a member of the society or to a person whose application for membership has been accepted by the society; and