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Punjab-Haryana High Court

Hsidc Now Hsiidc Ltd & Others vs Sushila Devi & Anr on 17 October, 2022

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

            IN THE HIGH COURT OF PUNJAB & HARYANA
                        AT CHANDIGARH

                                                    RFA-2211-2017 (O&M)
                                                    Date of decision: 17.10.2022
HSIDC NOW HSIIDC LTD
                                                                    ....Appellant
                                   VERSUS

SUSHILA DEVI AND OTHERS

                                                                 ...Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
                               *****

Present : Mr. Pritam Singh Saini, Advocate, Mr.Lokesh Sinhal, Adovocate, Mr. Deepak Balyan, Advocate for HSIIDC.

Mr. Sumeet Goel, Senior Advocate with Mr. A.N. Vaid, Advocate, Mr. Sanjiv Gupta, Advocate, Mrs. Neeraj, Advocate with Mr. Mr. Abhinav, Advocate & Mr Madan Pal, Advocate, Mr. Nonish Kumar, Advocate, Mr. J.P. Sharma, Advocate, Mr. Nayandeep Rana, Advocate Ms. Vaishali Kamboj, Advocate, Mr. M.K. Taya, Advocate, Mr. Rahul Deswal, Advocate, Mr. Ashok Kumar Khuber, Advocate, Mr. Pankaj Bali, Advocate, Ms. Monika Gupta, Advocate, Mr. Rajinder Goel, Advocate, Mr. J.K. Goel, Advocate, Mr. Himanshu Sharma, Advocate, Mr. Rajesh Bansal, Advocate, Mr. Vikram Singh, Advocate, Mr. Varinder Singh, Advocate, Mr. Akshay Jindal, Advocate for the landowners.

Mr. Shivendra Swaroop, AAG Haryana.

Mr. Ajay Chauhan, Advocate for Mr. Diwan S. Adlakha, Advocate, Mr. J.S. Virk, Advocate, Ms. Monika Gupta, Advocate, Mr. Dhruv Kaushik, Advocate for Mr. Arun Sharma, Advocate, Mr. Nayandeep Rana, Advocate, 1 of 2 ::: Downloaded on - 24-12-2022 12:55:32 ::: RFA-2211-2017 (O&M) -2- Mr. Nonish Kumar, Advocate for the respondents.

***** ANIL KSHETARPAL J.

C.M.5906-CI-2017 For the reasons stated in the application, the same is allowed and delay of 411 days in filing the appeal is condoned.

RFA-2211-2017 (O&M) For orders, see detailed order of the even date passed in RFA No.2513 of 2016 titled as 'Satpal Singh (deceased) through his LRs and another Versus State of Haryana and others'.

All the pending miscellaneous application, if any, are also disposed of.

(ANIL KSHETARPAL) JUDGE 17.10.2022 P.Bhatt Whether speaking/reasoned : Yes Whether reportable : No 2 of 2 ::: Downloaded on - 24-12-2022 12:55:32 :::