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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(1)(iv) in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978

(iv)the means of access to, and from, and convenient inspection of, an ancient monument, but does not include any ancient monument declared by or under law made by Parliament to be of national importance;