Section 35(iv) in The Rajasthan Minor Mineral Concession Rules, 1986
(iv)Tender for royalty and/or excess royalty collection contract shall be submitted in form No. 1-H and for mining lease in form No. 1-I appended to these rules in sealed cover super scribed with relevant details of the royalty and/or excess royalty collection contract or the mining lease, as the case may be.
