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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(7) in Chhattisgarh Agricultural Cattle Preservation Rules, 2014

(7)It shall be necessary to comply with the provisions of the Prevention and Control of Infectious and Contagious Diseases in Animal Act, 2009 (No. 27 of 2009) while transporting Agricultural cattle.