Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 1 in The Punjab Entertainment Duty Act, 1955

1. Short title, extent and commencement.

(1)This Act may be called the Punjab Entertainments Duty Act, 1955.
(2)[ it extends to the whole of the State of Punjab.] [ Substituted by Punjab Act 32 of 1957, section 2. ]
(3)It shall come into force at once.