Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Sikkim - Subsection Section 48(1) in The Sikkim Prisons Act, 2007 (1)Special leave may be granted to a prisoner in special situations such as: -(i)death or serious illness of father / mother / brother / sister / spouse / children.(ii)marriage of brother / sister / children.
