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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of West Bengal - Subsection

Section 45(dd) in The West Bengal Motor Vehicles Rules, 1989

(dd)shall, when the driver is taking the vehicle in reverse direction, get down from the vehicle and be on the look out for other motor vehicles or any other obstacle at the back of the vehicle and effectively give signal to the driver;