Calcutta High Court (Appellete Side)
Sikha Roy (Mondal) & Anr vs Basirhat Municipality & Ors on 28 March, 2025
28.03.2025
Ct. No. 30
S.L No. 27
SM
WPA 16410 of 2019
Sikha Roy (Mondal) & Anr.
Versus
Basirhat Municipality & Ors.
Mr. Goutam Malik
.....for the petitioners
Learned counsel for the petitioners pray for
an accommodation.
The present writ application is of the year
2019. The writ application is required to be heard in
presence of the respondents.
Accordingly the petitioners are directed to effect service upon all the respondents and file affidavit-of-service on the next date of hearing.
Matter to appear in the Monthly List of May, 2025.
[Shampa Dutt (Paul). J]