(8)"orchard" means a compact area of land having fruit bearing trees grown thereon in such number that they preclude, or when fully grown would preclude, a substantial part of such land from being used for any other agricultural purpose [***] [Omitted 'but shall not include land under banana or guava trees or land comprised in vineyard' by Punjab Act No. 19 of 2017 dated 18.12.2017.];
