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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Mizoram - Subsection

Section 35(1) in The Mizoram Excise Act, 1973

(1)A Collector or Magistrate may, at any time, search or direct a search to be made in his presence of any place for the search of which he is competent to issue a search warrant under Section 34.