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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2)(i) in Tamil Nadu Music and Fine Arts University Act, 2013

(i)to review and act upon the proposals of Board of Studies in formulating rules, regulations, syllabi and methods of evaluation, introduction of new courses and modification of existing courses;