Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 287 in Punjab Jail Manual, 1996 287. Custody of Saving Bank Books. - The Saving Bank Pass Books shall be kept or caused to be kept by the Superintendent in a secure place and shall be checked by him annually to verify the entries in the cash book.
