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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Petroleum and Natural Gas Regulatory Board (Authorizing Entities to Lay, Build, Operate or Expand Petroleum and Petroleum Products Pipelines) Regulations, 2010

(1)The petroleum and petroleum products pipeline tariff shall be fixed on entry exit point basis as per the bid by the entity namely under criteria (a) to (b) of sub-regulation (1) of regulation 7.