Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 373] [Entire Act] Union of India - Subsection Section 373(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (1)Officers on the Active List shall wear naval uniform when borne on the books of one of Indian Navy Ships.
