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State of Uttar Pradesh - Section

Section 82 in The Greater Noida Industrial Development Area Building Regulations, 1992

82. Quality of material and workmanship.

- All materials and workmanship shall be of good quality conforming generally to accepted standards of Public Works Department of Uttar Pradesh and Indian Standards Specifications and Codes as included in Part V Building Materials and Part VII Constructional Practices and Safety of National Building Code of India, 1970 revised up to date.