Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Maharashtra - Subsection Section 118(a) in The Mumbai Municipal Corporation Act, 1888 (a)the expenses of every ward-election [* * *] [The words 'and of every justices election' were omitted by Bombay 32 of 1935, Section 9.] held under this Act;
