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Union of India - Section

Section 16 in The Coal Mines Pension Scheme, 1998

16. Ex gratia payment . - Where an employee before attaining the age of superannuation dies in service, an amount of rupees five thousand shall be payable in lump sum to surviving widow/widower and in case there is no widow/widower, to surviving children in equal share, or where there is no widow/widower and children to the nominee.