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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The Ministry of Civil Aviation, Airports Economic Regulatory Authority Employees (Number of Posts and Conditions of Service) Rules, 2011

(b)"Appointing Authority" means,-
(i)in respect of all Group 'A' posts, the Chairperson; and
(ii)in respect of all other posts, the Secretary;