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[Cites 0, Cited by 0] [Section 163] [Entire Act]

State of Odisha - Subsection

Section 163(3) in The Orissa Motor Vehicles Rules, 1993

(3)If in the opinion of a Police Officer not below the rank of a Sub-Inspector, any public service vehicle which is at any time loaded in contravention of this rule, he may order the driver or other person in charge of the motor vehicle to remove or repack the fireworks.