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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Sikkim - Subsection

Section 101(10) in Sikkim Co-Operative Societies Act, 1978

(10)If any officer or member of a society misappropriates or unauthorizedly or illegally keeps any money belonging to that society he shall be punishable with imprisonment for a term which may extend to one year, or with fine which may extend to one thousand rupees, or with both.