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State of Tamilnadu - Section

Section 1 in The Coimbatore City Municipal Corporation Act, 1981

1. Short title, extent and commencement.

(1)This Act may be called the Coimbatore City Municipal Corporation Act, 1981.
(2)It extends to the City of Coimbatore.
(3)It shall come into force on such date, as the Government may, by notification appoint.