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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(4) in M.P. Panchayat Services (Conduct) Rules, 1998

(4)No Panchayat Servant shall directly or indirectly or otherwise use the influence of any official or non-official person to further his interest in respect of matters pertaining to his service.