Section 4(ii) in THE PRE-NATAL DIAGNOSTIC TECHNIQUES (REGULATION AND PREVENTION OF MISUSE) AMENDMENT ACT, 2002
(ii)in clause (d), the following Explanation shall be added, namely:-' Explanation.- For the purposes of this clause," Genetic Clinic" includes a vehicle, where ultrasound machine or imaging machine or scanner or other equipment capable of determining sex of the foetus or a portable equipment which has the potential for det ction of sex during pregnancy or selection of sex before conception, is used;';
