Rajasthan High Court - Jaipur
Narpat Singh Son Of Devi Singh vs Rajasthan Public Service Commission ... on 12 December, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 21100/2019
Narpat Singh Son Of Devi Singh
----Petitioner
Versus
Rajasthan Public Service Commission (Rpsc)
----Respondent
For Petitioner(s) : Mr. Tribhuvan Narayan Singh, Adv.
For Respondent(s) :
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 12/12/2019 Issue notice to the respondents, returnable within two weeks.
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