Section 9(ii) in Tamil Nadu Prohibition of Smoking and Spitting Act, 2002
(ii)section 6 or 7 shall be punishable with fine which may extend to five hundred rupees and in case of second or subsequent offence, shall be punishable with imprisonment which may extend to three months, or with a minimum fine of five hundred rupees, but which may extend to one thousand rupees, or with both.
