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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Tripura - Subsection

Section 22(2)(b) in Tripura Lokayukta Act, 2008

(b)the other purposes in relation to disclosure of any information or evidence under clause (c) of sub-section (2), and the officer or authority for the purposes of sub-section (3), of section 17 ;