Delhi High Court - Orders
M/S Indira Gandhi National Centre For ... vs Sh. Chander Mohan Sharma on 26 September, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~23 & 24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4287/2019, CM APPL. 19115/2019
M/S INDIRA GANDHI NATIONAL CENTRE FOR ARTS
(IGNCA) ..... Petitioner
Through: Mr. Abinash K. Mishra, Adv. with
Mr. Gaurav Kr. Adv.
versus
SH. CHANDER MOHAN SHARMA ..... Respondent
Through: Mr. Rajiv Agarwal, Ms. Meghna De,
Adv.
24
+ W.P.(C) 14789/2021, CM APPL. 46579/2021
INDIRA GANDHI NATIONAL CENTRE FOR ARTS (IGNCA)
..... Petitioner
Through: Mr. Abinash K. Mishra, Adv. with
Mr. Gaurav Kr. Adv.
versus
CHANDER MOHAN SHARMA ..... Respondent
Through: Mr. Rajiv Agarwal, Ms. Meghna De,
Adv.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 26.09.2022 Re-notify on 15th February, 2023.
DINESH KUMAR SHARMA, J SEPTEMBER 26, 2022 Pallavi Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:01.10.2022 15:15:18