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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(2)(i) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(i)[ Character of the applicant as it appears from the certificate of character given by any Gazetted Officer or a member of the State Legislature.] [Modified as per Government Notification No. APM. 1167/25332-(Part III)-C-1, dated 18th February, 1971, published in M.G.G., on 27th May, 1971, p. 868.]