Himachal Pradesh High Court
Dr. Shah Payal vs . State Of H.P. & Anr. on 17 October, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
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Dr. Shah Payal vs. State of H.P. & Anr.
CWP No.7513 of 2023 17.10.2023 Present: Mr. Vishwa Bhushan, Advocate, for the petitioner.
of Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General, for the respondent / State.
rt Learned Additional Advocate General to have instructions whether Operation Theater at Civil Hospital, Haroli, District Una, is equipped with machinery and same has been made operational or not?
List on 02.11.2023.
(Sandeep Sharma) Judge 17th October, 2023 (reena) ::: Downloaded on - 18/10/2023 20:39:26 :::CIS