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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(1) in The Maharashtra Borstal Schools Rules, 1965

(1)The Principal shall arrange for the Borstal school annual tournaments and for distribution of prizes of an amount not exceeding Rs. 75, to the first three inmates in each item of sport as under:-First Prize of Rs. 7;Second Prize of Rs. 5;Third Prize of Rs. 3 :Provided that, the Principal may, with the previous sanction of the Inspector-General, distribute prizes not exceeding Rs. 150.