Central Information Commission
Aniket Chatterjee vs National Institute Of Fashion ... on 4 April, 2022
Author: Vanaja N Sarna
Bench: Vanaja N Sarna
क य सुचना आयोग
CENTRAL INFORMATION COMMISSION
बाबा गंगनाथ माग
Baba Gangnath Marg
मुिनरका, नई द ली - 110067
Munirka, New Delhi-110067
File No.:- CIC/NIFTY/A/2020/690383
In the matter of:
Aniket Chatterjee
... Appellant
VS
1. Central Public Information Officer
National Institute of Fashion Technology (NIFT)
Establishment Department, Head Office,
Hauz Khas, New Delhi - 110 016
2. Central Public Information Officer
National Institute of Fashion Technology (NIFT)
NIFT campus, Mithapur Farms, Patna - 800 001
3. Central Public Information Officer
National Institute of Fashion Technology (NIFT)
NIFT campus, GH- O Road Behind Info City,
Nr. DAIICT, Gandhinagar - 382 007, Gujarat
4. Central Public Information Officer
National Institute of Fashion Technology (NIFT)
NIFT campus, Dharmashala, Mangattuparamba,
Kannur - 670 562 (Kerala)
5. Central Public Information Officer
National Institute of Fashion Technology (NIFT)
NIFT campus, Plot No. 15, Sector - 4 Kharghar,
Navi Mumbai - 410 210, Maharashtra
...Respondents
RTI application filed on : 14/07/2020 CPIO replied on : 11/08/2020 First appeal filed on : 12/08/2020 First Appellate Authority order : 24/09/2020 Second Appeal filed on : 25/10/2020 Date of Hearing : 04/04/2022 Date of Decision : 04/04/2022 1 The following were present:
Appellant: Submissions received Respondent: Not called for the hearing Information Sought:
The appellant has sought the following information:
1. Provide copy of the NIFT Advertisement No. 20/2013-Estt along with details instructions containing eligibility/selection criteria for the post of Assistant Director in various NIFT centres.
2. Provide scrutiny details of all the candidates (eligible and non-eligible) who have applied for the said post.
3. And other related information.
Grounds for filing Second Appeal:
The CPIO did not provide the desired information. Submissions made by Appellant and Respondent during Hearing:
The appellant vide his communication dated 24/03/2022 has withdrawn the case, as he is not interested in pursuing the case. Observations:
In view of the above, the case is treated as withdrawn.
Decision:
The case is withdrawn, so no further action is called for.
Vanaja N. Sarna (वनजा एन. सरना) Information Commissioner (सूचना आयु ) Authenticated true copy (अिभ मा णत स या पत ित) A.K. Assija (ऐ.के. असीजा) Dy. Registrar (उप-पंजीयक) 011- 26182594 / दनांक / Date 2