Allahabad High Court
Noida vs Om Prakash on 15 April, 2015
Bench: Sudhir Agarwal, Anil Kumar Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 453 of 1995 Appellant :- Noida Respondent :- Om Prakash Counsel for Appellant :- Ajai Sharma,A.K. Misra,Ajay Kumar Misra,Amit Manohar,Ashwani Kumar Misra,U.S. Awasthi Counsel for Respondent :- S.G.Hasnain,Shiv Sagar Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Anil Kumar Sharma,J.
Appeal is dismissed.
For details, see our order of date passed in First Appeal No.737 of 1995 (NOIDA vs. Surendra Singh).
Order Date :- 15.4.2015 sc