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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Punjab - Subsection

Section 100(1)(b) in The Punjab Town Improvement Trust Rules, 1939

(b)the president of the Municipal Committee or/and the Chairman of the district board concerned with a member of the committee or/and the board concerned, who shall be elected for the purpose :