Calcutta High Court
Vijaywargi Pulses & Grains Private ... vs Care Utility Products (Private) ... on 20 December, 2024
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-5
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/6/2024
In CS/137/2018
VIJAYWARGI PULSES & GRAINS PRIVATE LIMITED
Vs
CARE UTILITY PRODUCTS (PRIVATE) LIMITED
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 20th December, 2024.
Appearance:
Mr. Pintu Ghosh, Adv. Mr. Soham Sen, Adv.
...for the plaintiff Ms. Ashika Daga, Adv. Ms. Shreya Basu, Adv. Mr. Aayush Lakhotia, Adv.
...for the defendant The Court:- On the prayer of the learned Counsel for the plaintiff, hearing is adjourned to 20th January, 2025.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)