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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Punjab - Subsection

Section 105(1) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(1)Unless the Government otherwise directs, the norms of life and procedure of condemnation and and disposal of various kinds of vehicles in terms of years and kilometers covered shall be as under:
Sr No Nature of vehicle life
1 Motor Cycle Three wheelers As per norms prescribed by the State Transportcommissioner Punjab from time to time.
2 Ambassador Cart with Nova/Isuzu Engine) ContessaCar,
3 Jeep/Gypsy/Mamti Van or Car/ Qualis/ Tata sumoand other light motor vehicles
4 Matador and other medium vehicles
5 Heavy Motor Vehicles
6 Tractor/Bulldozers/Road Roller/JCB (excavator cum-Loader)Machine 25000 Hours of use or 11 years
The vehicles shall stand automatically condemned on completion of life provided that the Mead of the office may certificate a vehicle to be fit for use.