Supreme Court - Daily Orders
The State Of Kerala vs Sreedharan on 13 August, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.20 COURT NO.10 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25202/2019
(Arising out of impugned final judgment and order dated 19-03-2019
in IA No. 4/2019 passed by the High Court Of Kerala At Ernakulam)
THE STATE OF KERALA Petitioner(s)
VERSUS
SREEDHARAN & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.114667/2019-CONDONATION OF DELAY
IN FILING )
WITH
Diary No(s). 25383/2019 (XI-A)
(FOR ADMISSION and I.R. and IA No.114883/2019-CONDONATION OF DELAY
IN FILING)
Diary No(s). 25431/2019 (XI-A)
(FOR ADMISSION and I.R. and IA No.112752/2019-CONDONATION OF DELAY
IN FILING)
Date : 13-08-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Jaideep Gupta, Sr. Adv.
Mr. G. Prakash, AOR
Mr. Jishnu M.L., Adv.
Mrs. Priyanka Prakash, Adv.
Ms. Beena Prakash, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let the matters be tagged with SLP (C) D No.24440 of 2019.
Signature Not Verified(GULSHAN KUMAR ARORA) Digitally signed by GULSHAN KUMAR ARORA (R.S. NARAYANAN) Date: 2019.08.14 COURT MASTER 17:01:03 IST Reason: COURT MASTER