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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(5) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

(5)The Assistant Colonisation Commissioner shall on receipt of an application for allotment, issue to the applicant a receipt prescribed in Annexure VI and shall forthwith register it in a register maintained for the purpose in the form prescribed in Annexure VII.