Chattisgarh High Court
Ram Gopal Yadav vs State Of Chhattisgarh on 17 March, 2026
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 2676 of 2025
RAM GOPAL YADAV versus STATE OF CHHATTISGARH
Order Sheet
17/03/2026 Mr. Sudhir Verma, counsel for the petitioners.
Ms. Anuja Sharma, Dy. Govt. Advocate for the
State/respondent No.1
None appears for other respondents. Learned counsel for the petitioners submits that reply has not been filed by respondents.
Learned counsel for the State/respondent No.1 prays for and is granted three weeks time to file reply.
List this case in the week commencing 4th May 2026.
--/-/- Sd/- Sd/- Sd/- Sd/- (Parth Prateem Sahu) Judge Digitally signed by PRAVEEN KUMAR SINHA Date:
2026.03.18 10:36:39 +0530 Praveen