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Chattisgarh High Court

Ram Gopal Yadav vs State Of Chhattisgarh on 17 March, 2026

                        HIGH COURT OF CHHATTISGARH AT BILASPUR

                                         WPS No. 2676 of 2025


                    RAM GOPAL YADAV versus STATE OF CHHATTISGARH



                                               Order Sheet




             17/03/2026            Mr. Sudhir Verma, counsel for the petitioners.
                                   Ms.    Anuja   Sharma,    Dy.   Govt.   Advocate    for   the
                          State/respondent No.1

None appears for other respondents. Learned counsel for the petitioners submits that reply has not been filed by respondents.

Learned counsel for the State/respondent No.1 prays for and is granted three weeks time to file reply.

List this case in the week commencing 4th May 2026.

--/-/- Sd/- Sd/- Sd/- Sd/- (Parth Prateem Sahu) Judge Digitally signed by PRAVEEN KUMAR SINHA Date:

2026.03.18 10:36:39 +0530 Praveen