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Calcutta High Court

North India Lpg Cylinders Ltd. & Anr vs Unknown on 1 August, 2016

Author: Soumen Sen

Bench: Soumen Sen

                                    ORDER SHEET
                                   CP No.692 of 2016
                                          With
                                   CA No.321 of 2016
                           IN THE HIGH COURT AT CALCUTTA
                                  Original Jurisdiction
                                    ORIGINAL SIDE




                                IN THE MATTER OF:
                       NORTH INDIA LPG CYLINDERS LTD. & ANR.



    BEFORE:
    The Hon'ble JUSTICE SOUMEN SEN

Date : 1st August, 2016.

Appearance:

Ms. Prabha Jain, Adv.
The Court : The petition is admitted subject to scrutiny by the department. Let notice of the petition be served on the Central Government through the Regional Director, Ministry of Corporate Affairs, Eastern Region, Kolkata, by 16th day of August, 2016.
Advertisement is to be published once in "Financial Express" and once in "Pratidin" by 16th day of August, 2016. Returnable as 'Company Matter (New)' on 19th day of September, 2016.
Urgent photostat certified copies of this order, if applied for, be supplied to the parties upon compliance of all requisite formalities.
(SOUMEN SEN, J.) B.Pal