Calcutta High Court
North India Lpg Cylinders Ltd. & Anr vs Unknown on 1 August, 2016
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
CP No.692 of 2016
With
CA No.321 of 2016
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF:
NORTH INDIA LPG CYLINDERS LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 1st August, 2016.
Appearance:
Ms. Prabha Jain, Adv.
The Court : The petition is admitted subject to scrutiny by the department. Let notice of the petition be served on the Central Government through the Regional Director, Ministry of Corporate Affairs, Eastern Region, Kolkata, by 16th day of August, 2016.
Advertisement is to be published once in "Financial Express" and once in "Pratidin" by 16th day of August, 2016. Returnable as 'Company Matter (New)' on 19th day of September, 2016.
Urgent photostat certified copies of this order, if applied for, be supplied to the parties upon compliance of all requisite formalities.
(SOUMEN SEN, J.) B.Pal