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[Cites 0, Cited by 0] [Section 8A(1)] [Section 8A] [Entire Act]

State of Tamilnadu - Subsection

Section 8A(1)(a) in Tamil Nadu Pension Rules, 1978

(a)which promotes or attempts to promote on grounds of religion, race, place of birth, residence, language, caste or community or any other ground whatsoever, disharmony or feelings of enmity hatred or ill will between different religious, racial, language or regional groups or castes or communities, or